Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 282] [Entire Act] Union of India - Subsection Section 282(d) in The Merchant Shipping Act, 1958 (d)the scale on which, and the manner in which, cooked and un-cooked food and water are to be supplied to pilgrims and the quality of such food and water;
