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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(7)(a) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(a)that have been specified in the terms of rehabilitation and resettlement and compensation for all the categories of affected families, as outlined in the Act;