Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316(2)] [Section 316] [Entire Act] State of Odisha - Subsection Section 316(2)(a) in The Orissa Municipal Corporation Act, 2003 (a)whether the premises shall be served by the water-closet or by the privy system, or partly by one and partly by the other; and