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State of Kerala - Section
Section 147 in Kerala Land Reforms (Tenancy) Rules, 1970
147. Repeal.
- The Kerala Land Reforms (Tenancy) Rules, 1964, are hereby repealed.Form No. 1Application for resumption of land(See Rule 7)| Before The Land Tribunalof..................................... | |
| Application No ............................. of19 .......................... | |
| Name(S) And Address(es) of Applicant(S) | Name(s) and address(es) of respondents) |