Delhi High Court - Orders
(7) Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 8 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~7 and 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 366/2021 and IA Nos.10176/2021, 22220/2023
(7) SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sarthak Gupta, Adv.
versus
APARNA ASHRAM SOCIETY & ANR. ..... Respondents
Through: Dr. Surya Parkash, Adv. for R-1.
Mr. Rahul Gupta, Mr. Shekhar Gupta,
Ms. Mansha Gupta and Mr.
Raghwendra Pratap Rao, Advs. for R-
2 through its one of the partner Mr.
Jitender Goel.
Mr. P.V. Kapur, Mr. Jatin Sehgal, Mr.
Viren Bansal, Mr. Adhirath Singh and
Mr. Harshit Kapoor, Advs. for R-3 to
6.
+ O.M.P.(I) (COMM.) 25/2021 and IA Nos.10177/2021, 20367/2022,
22218/2023, 22219/2023
(8) M/S SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sarthak Gupta, Adv.
versus
M/S APARNA ASHRAM (SOCIETY) & ANR. ..... Respondents
Through: Dr. Surya Parkash, Adv. for R-1.
Mr. Rahul Gupta, Mr. Shekhar Gupta,
Ms. Mansha Gupta and Mr.
Raghwendra Pratap Rao, Advs. for R-
2 through its one of the partner Mr.
Jitender Goel.
Mr. P.V. Kapur, Mr. Jatin Sehgal, Mr.
Viren Bansal, Mr. Adhirath Singh and
Mr. Harshit Kapoor, Advs. for R-3 to
6.
Mr. Abhishek Verma, Adv. for ZDM
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/11/2023 at 03:43:40
International in IA Nos.22218, 22219,
22220/2023.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.11.2023
1. Written synopsis is stated to have been filed on behalf of Mr. Sanjay Khanna (who purports to represent the Respondent No. 1 society). However, the same is not on record. Let the same be placed on record before the next date of hearing.
2. Learned counsel for respondent nos.3 to 6 seeks leave to file a fresh/ updated synopsis. Let the same, not exceeding 5 pages, be filed before the next date of hearing.
3. List on 16.11.2023.
SACHIN DATTA, J NOVEMBER 8, 2023/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 03:43:40