Rajasthan High Court - Jodhpur
Mahandra Bohra vs The Commissioner Of Central Excise And ... on 10 April, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Central/excise Appeal No. 106/2018
Mahandra Bohra
----Appellant
Versus
The Commissioner Of Central Excise And Service Tax, Udaipur
----Respondent
For Appellant(s) : Mr. Jagat Tatia.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 10/04/2019 List the matter tomorrow i.e. on 11.04.2019, as prayed.
(DINESH MEHTA),J (SANGEET LODHA),J 11-DJ/-
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