Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 370(2)] [Section 370] [Entire Act] Union of India - Subsection Section 370(2)(c) in The Indian Succession Act, 1925 (c)any stock or debenture of, or share in, a company or other incorporated institution;