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[Cites 0, Cited by 0] [Section 13(25)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(25)(iii) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(iii)the mark indicating the vote thereon is placed in such a manner as to make it doubtful to which candidate the vote has been cast;