Bombay High Court
Nathu Vithoba Shingne vs State Of Maharashtra, Through ... on 12 February, 2020
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7827 OF 2019
Nathu Vithoba Shingne ....Petitioner
V/S
State Of Maharashtra, Through Secretary, Dept. ....Respondent
Of Forest And Revenue And Others Sunil Uttamrao Bhuyar For Petitioner G.p. For R-1 To 3 (copy Served) For Respondent CORAM : MANISH PITALE, J DATE : 12th February, 2020 P.C. :
By consent.s.o.three weeks.
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