Allahabad High Court
M.D., U.P. State Handloom Corporation ... vs Sri Roop Narain Mishra & Others on 29 January, 2011
Bench: Amitava Lala, Sanjay Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- SPECIAL APPEAL No. - 299 of 2003 Petitioner :- M.D., U.P. State Handloom Corporation Ltd. Respondent :- Sri Roop Narain Mishra & Others Petitioner Counsel :- K.N. Mishra Respondent Counsel :- K.N. Yadav Hon'ble Amitava Lala,J.
Hon'ble Sanjay Misra,J.
In view of the order of date passed in Special Appeal No.1141 of 1999 (M.D., U.P. State Handloom Corporation Ltd. vs. Ashok Kumar Pandey and others), this appeal is allowed, however, without imposing any cost.
Order Date :- 29.1.2011 PK For orders, see order of date passed in Special Appeal No.1141 of 1999.
Order Date :- 29.1.2011 PK