Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] NCT Delhi - Subsection Section 34(i) in The Delhi Prevention Of Begging Rules, 1960 (i)This permit shall be carried by the holder when collecting alms and on demand by any police officer, produced for inspection. It shall not be transferable.
