Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Punjab - Subsection Section 147(3) in Punjab Jail Manual, 1996 (3)If the Medical Officer has reason to believe that any female prisoner is pregnant, he shall report the circumstances to the Superintendent.
