Delhi High Court - Orders
Nirmala Dhasmana vs Hemant Dhasmana & Ors on 16 April, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 150/2019 & CM APPL. 8954/2020, 34090/2020 &
14678/2021
NIRMALA DHASMANA ..... Petitioner
Through: Ms.Kamlesh Mahajan & Mr.Prince
Kumar, Advs.
versus
HEMANT DHASMANA & ORS ..... Respondents
Through: Mr.Ajay Kumar Tandon, Ms.Purnima
Singh & Ms.Priyanka Kumar, Advs.
for R-2.
Mr.HP Singh & Mr.Vivek Chaudhuri,
Advs. for R-3 and R-11.
Ms.Rashmi Chopra, Adv. for R-3.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 16.04.2021 This petition has been heard through video conferencing. The parties are still exploring the possibility of an amicable settlement in mediation proceedings.
Relist on 3rd August, 2021.
NAVIN CHAWLA, J APRIL 16, 2021/rv A.