Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Chattisgarh - Subsection Section 124(j) in The Chhattisgarh Municipalities Act, 1961 (j)destruction or the detention of dogs and pigs which may be destroyed or detained under the provisions of this Act or under any other enactment for the time being in force in the State;
