Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(ii) in Rules to Regulate the Seigniorage to be Levied for the Removal of Timber and other Produce in Different Districts (ii)by a Tahsildar or Deputy Tahsildar where the value does not exceed fifty rupees.
