Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(1)(A) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (A)The home shall have physical facilities and shall be run in accordance with the operational norms as laid down in the Schedule.