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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(2)(iii) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(iii)the procedures and safeguards of any kind of use, development or occupation of the land and natural resources;