Allahabad High Court
Monika Bansal vs Union Of India And Others on 30 July, 2010
Bench: Ashok Bhushan, Virendra Singh
Court No. - 2 Case :- WRIT - C No. - 44107 of 2010 Petitioner :- Monika Bansal Respondent :- Union Of India And Others Petitioner Counsel :- K.D. Tiwari Respondent Counsel :- A.S.G.I.,Vikas Budhwar Hon'ble Ashok Bhushan J.
Hon'ble Virendra Singh,J. As prayed, put up on Tuesday as fresh. Order Date :- 30.7.2010 Jaideep/-