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Allahabad High Court

Monika Bansal vs Union Of India And Others on 30 July, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2
Case :- WRIT - C No. - 44107 of 2010

Petitioner :- Monika Bansal

Respondent :- Union Of India And Others
Petitioner Counsel :- K.D. Tiwari

Respondent Counsel :- A.S.G.I.,Vikas Budhwar

Hon'ble Ashok Bhushan J.

Hon'ble Virendra Singh,J. As prayed, put up on Tuesday as fresh. Order Date :- 30.7.2010 Jaideep/-