Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(c)a sub-tenant if he contributes his own physical labour or that of any member of his family in the cultivation of such land, but