Section 30B in The Narcotic Drugs And Psychotropic Substances Rules, 1985
30B. Testing of samples of poppy straw.
- One sample drawn under rule 30B shall be tested by the licensee and test result shall be shared both with Central Bureau of Narcotics and cultivator concerned and the Narcotics Commissioner, shall get second sample tested independently in accordance with guidelines framed by the Department of Revenue.
