Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Bombay Presidency - Subsection Section 10(4) in Bombay Khadi and Village Industries Act, 1960 (4)A contract not executed in the manner provided in this Section and the rules made thereunder, shall not be binding on a Board.
