Section 3(2) in THE ASSAM TAXATION (ON SPECIFIED LANDS) ACT, 1990
(2)Omitted.Amendment: In the principal Act, in section 3, sub-section (2) has been omitted vide Notification No.LGL.42/2004/83 Dated 12th February, 2009 published in the Assam Gazette Extraordinary No.52 Dated 12th February, 2009.Prior to this the sub-section (2) read as follows:
