Supreme Court - Daily Orders
Punjab National Bank vs Deepak Sapra on 3 July, 2014
| CORRECTED
ITEM NO.42 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35937/2013
(Arising out of impugned final judgment and order dated 18/09/2013
in LPA 693/2013 passed by the High Court Of Delhi At N. Delhi)
PUNJAB NATIONAL BANK Petitioner(s)
VERSUS
DEEPAK SAPRA Respondent(s)
(with appln. (s) for permission to place addl. documents on record
and prayer for interim relief and office report)
Date : 03/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE A. K. SIKRI
For Petitioner(s) Mr. Rajesh Kumar,Adv.
Ms. Devika Mishra,Adv.
Mr. Mannoj Mehta,Adv.
Mr. Yashraj Singh Deora,Adv.
For Respondent(s) Mr. Piyush Sharma,Adv.
Mr. K.G. Mishra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) No.28315/2011.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2014.07.05 12:01:52 IST Reason: