Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Mappilla Wills Act, 1928 1. Short title. - This Act may be called the Mappilla Wills Act, 1928.This Act was extended to the Merged State of Pudukkotai by section 3 of and the First Schedule to, the Tamil Nadu Merged States (Law) Act, 1949 (Tamil Nadu Act 35 of 1949).
