Delhi High Court - Orders
Timarpur Okhla Waste Management ... vs Delhi Electricity Regulatory ... on 28 October, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5707/2022 & C.M.Nos.17066-17067/2022
TIMARPUR OKHLA WASTE MANAGEMENT COMPANY LTD.
.....Petitioner
Through: Mr.Adhip Ray, Advocate.
versus
DELHI ELECTRICITY REGULATORY COMMISSION
.....Respondent
Through: Mr.Prashant Mehta, Advocate for R-
1.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 28.10.2024 At the request of learned counsel for the petitioner, adjourned to 19th February, 2025.
MANMOHAN, CJ TUSHAR RAO GEDELA, J OCTOBER 28, 2024 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 02:05:48