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Rajasthan High Court - Jodhpur

Chetan Prakash Soni vs Kuldeep Ranka And Ors on 24 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1250/2017 Chetan Prakash Soni

----Petitioner Versus Kuldeep Ranka And Ors.

----Respondent For Petitioner(s) : Mr. Devendra Soni For Respondent(s) : Mr. Harish Purohit JUSTICE DINESH MEHTA Order 24/01/2020 This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018.

Names of concerned counsel be reflected in the cause list.

(DINESH MEHTA),J 84-CPGoyal/-

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