Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016

(3)In case of rejection of the application, the Authority shall inform the applicant in Form 'I'.