Section 112 in The Armed Forces Tribunal (Practice) Rules, 2009
112. Register of copy applications and requisition register.
(1)A Register of copy application shall be maintained in Register No. IX and a Requisition Register in Register No. X with regard to request for the files in the copying branch.(2)Entries in respect of urgent copy applications shall be underlined in red ink. __________(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
