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Calcutta High Court (Appellete Side)

Sri Pintu Modak vs Sri Hemanta Paul & Ors on 16 November, 2022

S/L 12
16.11.2022

Court No.652 SD CO 1914 of 2021 Sri Pintu Modak Vs. Sri Hemanta Paul & Ors.

Mr. Debashis Roy Mrs. Sulekha Mitra Mr. Manas Kr. Das ... for the Petitioner. Mr. Tanmay Mukherjee ... for the Opposite Parties.

Heard learned counsel appearing on behalf of the opposite parties in part.

Let the matter appear on November 18, 2022.

(Ajoy Kumar Mukherjee, J.)