Bombay High Court
Ashwini Sanjay Kale And Ors vs The State Of Maharashtra Thr. Principal ... on 2 August, 2023
Author: Sandeep V. Marne
Bench: Nitin Jamdar, Sandeep V. Marne
skn 1 6-WP-2728.2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
WRIT PETITION NO. 2728 OF 2022
Ashwini Sanjay Kale and others. ... Petitioners.
V/s.
The State of Maharashtra and another. ... Respondents.
Mr.S.B.Talekar with Ms.Madhavi Ayyapam i/b. Talekar & Associate
for the Petitioner.
Mr.B.V.Samant, AGP for Respondent No.1- State.
SANJAY
KASHINATH Mr.Rahul Nerlekar for Respondent No.2.
NANOSKAR
Digitally signed by
SANJAY KASHINATH
NANOSKAR
Date: 2023.08.04
11:34:25 +0530 CORAM : NITIN JAMDAR, AND
SANDEEP V. MARNE, JJ.
DATE : 2 August 2023.
P.C. :
The learned AGP states that instructions have been received to file reply. Stand over to 21 August 2023, to be placed under the caption "For Direction" so that after reply is filed rejoinder, if any, can be filed and a date for further hearing of the petition can be assigned.
(SANDEEP V. MARNE, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 04/08/2023 ::: Downloaded on - 04/08/2023 21:47:36 :::