Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 12 in The Private Security Agencies (Regulation) Act, 2005 12. Licence to be exhibited.— Every private security agency shall exhibit its licence or copy thereof in a conspicuous place of its business.
