National Green Tribunal
A Sakthimurugan vs The Secretary Rural Development And ... on 30 July, 2025
Item No.01:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
[Through Physical Hearing (Hybrid Option)]
Original Application No.140 of 2025(SZ)
IN THE MATTER OF:
A. Sakthimurugan,
S/o Angusamy,
Ramanathapuram Taluk & District.
...Applicant(s)
With
The Secretary,
Rural Development and Panchayat Raj Department,
Chennai and Ors.
...Respondent(s)
Date of hearing: 30.07.2025.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): M/s. M. Velmurugan, S. Sravanakumaran,
Girija Velmurugan and Ors.
For Respondent(s): None.
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ORDER
1. At the request of the learned counsel appearing for the applicant, post the matter on 23.09.2025 under the caption "For Admission".
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.140/2025(SZ), 30th July, 2025. AD.
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