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National Green Tribunal

A Sakthimurugan vs The Secretary Rural Development And ... on 30 July, 2025

Item No.01:-

               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                  [Through Physical Hearing (Hybrid Option)]

                 Original Application No.140 of 2025(SZ)


IN THE MATTER OF:


     A. Sakthimurugan,
     S/o Angusamy,
     Ramanathapuram Taluk & District.
                                                                ...Applicant(s)

                                          With

     The Secretary,
     Rural Development and Panchayat Raj Department,
     Chennai and Ors.
                                                               ...Respondent(s)


     Date of hearing: 30.07.2025.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Applicant(s):        M/s. M. Velmurugan, S. Sravanakumaran,
                              Girija Velmurugan and Ors.


     For Respondent(s):       None.



                                    Page 1 of 2
                            ORDER

1. At the request of the learned counsel appearing for the applicant, post the matter on 23.09.2025 under the caption "For Admission".

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.140/2025(SZ), 30th July, 2025. AD.

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