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[Cites 0, Cited by 0] [Section 525] [Entire Act]

State of Jharkhand - Subsection

Section 525(c) in Bihar Education Code, 1961

(c)In the case of hostels attached to girls' school, where lady doctors are employed, allowances may be sanctioned at a scale not exceeding double the above rates. This arrangement, however, is strictly temporary and will be subject to revision when the difficulty of obtaining qualified lady doctors becomes less acute.