Himachal Pradesh High Court
State Of Hp vs . Devi Singh on 9 July, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
Cr.MP(M) No.494 of 2025 09.07.2025 Present: Mr. Anup Rattan, Advocate General with Mr.I.N.Mehta, Senior Additional Advocate General, Mr.Navlesh Verma, Mr. Sushant Kaprate, Additional Advocates General, Mr.J.S. Guleria, Mr. Raj Negi and Mr. Mandeep, Deputy Advocates General, for the applicant-appellant.
Mr. Panku Chaudhary, Advocate, for the respondent.
Learned counsel for the respondent prays for and is granted two weeks' time to file reply.
List on 23.07.2025.
( Tarlok Singh Chauhan ) Judge ( Sushil Kukreja ) Judge July 09, 2025 (VH) ::: Downloaded on - 09/07/2025 21:26:53 :::CIS