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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in The Paschim Banga Unani System Of Medicine Act, 1979

(1)The Members of the Council shall, at the first meeting after every periodical reconstitution, elect from amongst themselves, a registered Unani practitioner as Vice-President in such manner as may be prescribed.