Jammu & Kashmir High Court
Shamas-Ud-Din Naik & Ors vs Ut Of J&K & Ors on 18 December, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No.105
Admission list
HIGH COURT OF JAMMU AND KASHMIR
ATJAMMU
(Through Virtual Mode)
WP (C) No.1700/2020
CM No.5978/2020 in
OWP No.278/2019
[WP(C) No.566/2019]
CM No.1449/2019
[1/2019]
Shamas-ud-Din Naik & ors. .... Petitioner/Applicant(s)
Through:- Mr. R.K.S.Thakur, Advocate.
V/s
UT of J&K & ors. .....Respondent(s)
Through:- Mr. S.S.Nanda, Sr.AAG for R- 1
to 4.
Mr. P.S.Chandel, Advocate for R-
5.
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Learned counsel for the respondents seeks and is granted four weeks' time to file objections.
List on 08.02.2021.
Registry to reflect the name of Mr. S.S.Nanda, Sr.AAG and Mr. P.S.Chandel as counsels for the respondents in the cause list.
Petitioners' counsel undertakes to provide the copy of the petition to learned counsels for the respondents.
(Sindhu Sharma) Judge JAMMU 18.12.2020 Eva EVA GUPTA 2020.12.21 11:34 I attest to the accuracy and integrity of this document