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[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Sikkim - Subsection

Section 169(1)(m) in The Sikkim Police Act, 2008

(m)slaughtering any cattle, cleans any carcass or rides or drives any cattle recklessly on any road or in any open place to the obstruction, inconvenience, annoyance, risk danger or damage of the residents or passers-by;