Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Greater Bengaluru City Corporation - Section 348 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 348. drawn upon the corporation fund or to any deed of contract. Publication of notification.- Save as otherwise provided, every notification
