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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(15) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(15)The date of counselling will be published on the Notice Board of the offices of the District Magistrate, District Board, concerned Panchayat Committee, concerned Gram Panchayat and Gram Katchahry. The attendance of the candidates in the counselling will be acknowledged.