Punjab-Haryana High Court
Commissioner Of Income Tax-I vs M/S Saluja Exim Ltd on 16 March, 2010
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
ITA No. 583 of 2009
Date of Decision 16.03.2010
Commissioner of Income Tax-I,
Ludiana ---Appellant
Versus
M/s Saluja Exim Ltd., Ludhiana,
(Now M/s SEL Manufacturing Co. Ltd.
GT Road, Dhandari Kalan, Ludhiana) ---Respondent
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
HON'BLE MR. JUSTICE JITENDRA CHAUHAN
Present: Mr. Vivek Sethi, Advocate
for the Revenue-appellant
Ms. Radhika Suri, Advocate,
for the assessee-respondent.
M.M. Kumar, J.
For orders see detailed order of even date passed in ITA No. 581 of 2009.
(M.M. KUMAR) JUDGE (JITENDRA CHAUHAN) JUDGE March 16, 2010 Atul