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Punjab-Haryana High Court

Commissioner Of Income Tax-I vs M/S Saluja Exim Ltd on 16 March, 2010

Author: Jitendra Chauhan

Bench: Jitendra Chauhan

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


                        ITA No. 583 of 2009
                        Date of Decision 16.03.2010


Commissioner of Income Tax-I,
Ludiana                                               ---Appellant
                              Versus
M/s Saluja Exim Ltd., Ludhiana,
(Now M/s SEL Manufacturing Co. Ltd.
GT Road, Dhandari Kalan, Ludhiana)                  ---Respondent



CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
       HON'BLE MR. JUSTICE JITENDRA CHAUHAN


Present:    Mr. Vivek Sethi, Advocate
            for the Revenue-appellant

            Ms. Radhika Suri, Advocate,
            for the assessee-respondent.




M.M. Kumar, J.

For orders see detailed order of even date passed in ITA No. 581 of 2009.

(M.M. KUMAR) JUDGE (JITENDRA CHAUHAN) JUDGE March 16, 2010 Atul