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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Manipur - Subsection

Section 62(1)(c) in The Manipur Panchayati Raj Act, 1994

(c)contribute to association of All India, State or Inter-State level concerned with the promotion of local government and for holding exhibition, seminar and conferences within the district related to the activities of Gram Panchayat and Zilla Parishad; and