Section 47(3)(k) in The Major Port Trusts Act, 1963

[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(3)(k) in The Major Port Trusts Act, 1963

(k)every award shall also state the amount of costs incurred in the arbitration proceedings under this section and by what persons and in what proportions they are to be paid;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 47(3)(k) in The Major Port Trusts Act, 1963