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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(1)(a) in The Orissa Khadi and Village Industries Board Regulations, 1960

(a)An employee who is eligible for gratuity under these regulations shall submit an application for the payment thereof to the Secretary of the Board.