Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(1) in M.P. Nagar Vikas Nidhi Niyam, 2001 (1)A committee shall be constituted for the administration and supervision of the fund which shall be known as Fund Management Committee which shall meet at least once in every financial year.
