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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(a) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(a)the conditions under which, the officer from whom, and the price, if any, for which a copy of the Schedule of quantities of the various kinds of articles can be obtained if, they cannot be mentioned in detail in the notice or advertisement itself;