Allahabad High Court
Commissioner Of Income Tax-Ii Kanpur vs Sri Raj Kamal Agarwal C/O M/S Garg ... on 10 August, 2010
Bench: Yatindra Singh, Rajes Kumar
Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 290 of 2008 Petitioner :- Commissioner Of Income Tax-Ii Kanpur Respondent :- Sri Raj Kamal Agarwal C/O M/S Garg Trading Co. Bijnore Petitioner Counsel :- A.N.Mahajan Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
Connect it with leading Income Tax Appeal No. (265) of 2008. Sri Sujit Kumar has filed vakalatnama on behalf of the respondent. Admit on substantial question of law nos. 1 and 4 mentioned in the memo of appeal.
Order Date :- 10.8.2010 SKS