Section 24(2) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997
(2)Every weights or measure referred to in sub-section (1) shall be re-verified at such periodical intervals as may be prescribed.Explanation :- For the removal of doubts it is hereby declared that no Periodical re-verification shall be necessary in relation to any weight or measure which is used exclusively for domestic purposes.
