Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 1 in The Delhi Public Gambling Act, 1955 1. Short title, extent and commencement (1)This Act may be called the Delhi Public Gambling Act, 1955.(2)It extends to the whole of the Union Territory of Delhi.(3)It shall come into force on such date as the Chief Commissioner may by notification in the Official Gazette, appoint.
