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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Assam - Subsection

Section 243(h) in Instructions Relating to Liquor

(h)They will, whenever possible, call on the local Traffic (or Operating) Superintendents of Railways and Agents of Steamer Companies and on the Superintendents of Railway Police and will make themselves personally acquainted with Police Inspectors and Sub-Inspectors, Station Masters, Ticket Collectors, Travelling Ticket Examiners and similar employees of the Railway and Steamer Companies.