Bombay High Court
Sumotek Innovation Pvt Ltd vs Rural Electrification Corporation ... on 13 March, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 3975 OF 2023
In
Commercial Suit STAMP NO. 3896 OF 2023
Sumotek Innovation Pvt Ltd ....PETITIONER
V/S
Rural Electrification Corporation Power ....RESPONDENT
Development And Consultancy Ltd CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 17/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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